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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Tripura - Subsection

Section 83(b) in The Bengal Excise Act, 1909

(b)in Section 54, Section 58, Clause (d) or Clause (e), or Section 59, except on the complaint or report of the Collector or an Excise Officer authorised by the Collector in this behalf.