Calcutta High Court (Appellete Side)
Utpal Mandal vs Basirhat Municipality & Ors on 6 June, 2022
Author: Amrita Sinha
Bench: Amrita Sinha
Sl. No. 90 (Monthly List) 08.06.2022
Court No.24 B.M. In The High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side W.P.A 10637 of 2019 Utpal Mandal Versus Basirhat Municipality & Ors. None appears on behalf of the petitioner at the time of call.
No accommodation sought for. WPA 10637 of 2019 stands dismissed for default. Urgent photostat certified copy of this order be supplied to the parties, if applied for, as early as possible.
( Amrita Sinha, J.)