Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] Union of India - Subsection Section 89(3) in The Coal Mines Regulations, 2011 (3)The factor of safety shall not be less than 10 for components of suspension gears and threaded joints shall be avoided:Provided that wherever it is not practicable to avoid a threaded joint, a factor of safety not less than 15 shall be ensured.
