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[Cites 0, Cited by 0] [Section 36AE(1)] [Section 36AE] [Entire Act]

Union of India - Subsection

Section 36AE(1)(a) in The Banking Regulation Act, 1949

(a)has, on more than one occasion, failed to comply with the directions given to it in writing under section 21 or section 35-A, insofar as such directions relate to banking policy, or