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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(13) in Indian Medicine Central Council (Post-Graduate Unani Medical Education) Regulations, 2016

(13)The post-graduate institute having under-graduate course with sixty-one to hundred seats shall require additional beds for post-graduate seats in clinical subjects in the student: bed ratio of 1:4 over the bed strength as specified in sub-regulation (10).