Delhi High Court
Rohtas Kumar & Ors. vs State N.C.T. Govt. Of Delhi on 13 January, 2014
Author: S.P.Garg
Bench: S.P.Garg
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 25th November, 2013
DECIDED ON : 13th January, 2014
+ CRL.A. 641/2001
ROHTAS KUMAR & ORS. ..... Appellants
Through : Mr.Izhar Ahmad, Advocate for the
appellants.
Versus
STATE N.C.T. GOVT. OF DELHI ..... Respondent
Through : Mr.M.N.Dudeja, APP for the State.
CORAM:
MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.574/2001 titled Khalid Vs. State N.C.T.Govt.of Delhi.
(S.P.GARG) JUDGE JANUARY 13, 2014 sa