Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in Employees' State Insurance (General) Regulations, 1950

(a)a Chairman to be nominated by the Chairman of the Corporation in consultation with the State Government or the administration of the Union Territory;