Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(f) in The Calcutta University (Temporary Supersession) Act, 1978 (f)all the provisions of the Act, Statutes, Ordinances, Regulati6ns or Rules made thereunder shall, if in conflict with the provisions of this Act stand modified:
