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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Patents (Amendment) Act, 2002

(b)for clause (d), the following clause shall be substituted, namely:-' (d)" convention country" means a country or a country which is member of a group of countries or a union of countries or an Inter- governmental organisation notified as such under sub- section (1) of section 133;';