Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] Bengal Presidency - Subsection Section 89(c) in Land Registration Act, 1876 (c)affect the rights of [the Government] or of any person in respect of any immoveable property or of any interest, except as otherwise expressly provided herein.
