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Union of India - Section

Section 65 in The Coal Mines Regulations, 2011

65. Duties of dragline, shovel, excavator, surface miner, spreader, mobile transfer conveyor operator, bucket wheel excavator, etc.

- Every person authorised to operate a dragline, shovel or excavator, etc., shall -
(a)personally inspect the machine assigned to him in the beginning or his shift and test the various system, sub-systems and protective devices, as stipulated in this respect by the engineer in consultation with the manufacturer or supplier;
(b)not take out the machine for work nor shall he work the machine unless he is satisfied that it is mechanically sound and in efficient working order;
(c)maintain a record of every inspection made under clause (a) in a bound paged book kept for the purpose and shall sign every entry made therein;
(d)keep the cabin or engine room and all window glasses clean;
(e)keep the walkways, hand-rails, ladder-ways free of loose tools, lubricants or other material that might fall or cause a tripping hazard;
(f)not allow any unauthorised person to ride on the machine;
(g)not move or operate the machine when persons are in such proximity as to be endangered;
(h)not swing the bucket over passing haulage units or over the cabin of units being loaded;
(i)lower the bucket to ground, switch off the power supply to the machine or stop the prime mover and lock the cabin door before leaving the machine.