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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(4) in The Delhi Metro Airport Express Line, General Rules, 2010

(4)
(i)Station Controller's control panel or work-station shall have the capability of setting routes within the area of control, and of setting individual points when necessary;
(ii)on each platform, there shall be an emergency stop plunger and in the Station Control Room, a switch for each platform which when operated shall cause any approaching train to stop before it enters the platform;
(iii)any train entering, stationary or leaving the platform shall experience a full irrevocable emergency brake application.