Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(i) in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978

(i)the notification published under sub-section (1) of section 4 of the said Act; or