Madhya Pradesh High Court
M/S Swagatika Impex Private Limited vs State Of Madhya Pradesh on 10 May, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4596 of 2024 (M/S SWAGATIKA IMPEX PRIVATE LIMITED Vs STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-05-2024 As prayed by learned counsel for the petitioner, list after a week.
(RAJ MOHAN SINGH) (VIVEK JAIN)
JUDGE JUDGE
b
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 10-05-2024
17:26:03