Section 6(1)(a) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(a) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

(a)all fixed assets, rights, powers, authorities and privileges, and all property, movable and immovable, cash balances, bank balances including deposits therein of whatever nature, reserve funds, securities, investments and all other rights and interests in or arising out of such property as were immediately before the vesting date in the ownership, possession, power or control of (he licensee and all documents of whatever nature relating thereto; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 6(1)(a) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974