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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(4)(c) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

(c)transfer its activities to another entity holding a valid certificate of registration to carry on such activity and allow its clients to withdraw any assignment given to it, without any additional cost to such client;