Supreme Court - Daily Orders
Jt.Collector Ranga Reddy District And ... vs D.Narsing Rao And Ors. Etc.Etc. on 18 August, 2023
Bench: Surya Kant, Dipankar Datta
1
ITEM NO.6 COURT NO.5 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application Nos.1340-1341/2023 in C.A. Nos.325-
326/2015
JT.COLLECTOR RANGA REDDY DISTRICT AND ANR. ETC. Petitioner(s)
VERSUS
D.NARSING RAO AND ORS. ETC.ETC. Respondent(s)
(FOR ADMISSION and IA No.83820/2023-CLARIFICATION/DIRECTION )
Date : 18-08-2023 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Neeha Nagpal, Adv.
Ms. Samridhi, Adv.
Mr. Akshay Sahay, Adv.
Mr. G. N. Reddy, AOR
For Respondent(s) Mr. D.Ramakrishna Reddy, Adv.
Mr. Hrithik Manchanda, Adv.
Mrs. D. Bharathi Reddy, AOR
Mr. Sateesh Galla, Adv.
Mr. C.Raghavendren, Adv.
Ch. Leela Sarveswar, Adv.
Mr. Arivazhagan AC, Adv.
Mr. R.Ravi, Adv.
Mr. Saurabh Gupta, Adv.
Mr. N. Rajaraman, AOR
M/S. Parekh & Co., AOR
Signature Not Verified
Mr. Ram Swarup Sharma, AOR
Digitally signed by
satish kumar yadav
Date: 2023.08.19
13:05:55 IST
Reason: UPON hearing the counsel the Court made the following
O R D E R
1. Having heard learned Senior Counsel appearing on behalf 2 of the applicants/respondents and on carefully perusing the averments made in the applications, we are not inclined to entertain the same.
2. Miscellaneous Application Nos.1340-1341/2023 are, accordingly, dismissed.
3. However, the applicants/respondents shall be at liberty to avail their remedy before the High Court in accordance with law.
4. As a result, IA No.83820/2023 also stands disposed of.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)