Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 14 in Andhra Pradesh Education Act, 1982 14. Children not to be employed so as to prevent them from attending to school: - No person shall employ a child in a manner which shall prevent the child from attending an approved school.
