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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1)(e) in The Orissa Water Supply and Sewerage Board Act, 1991

(e)bathe in, at or upon any water works, or wash or throw or cause to enter therein any animal or throw any rubbish, direct or filth into any water works, or wash or clean therein any cloth, wool or leather or the skin of any animal, or cause water of any sink or drain or any steam engine or boiler or any other polluted water to turn or be brought into any water works, or do any other act whereby the water in any water works belonging to the Board is fouled or likely to be fouled.