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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 71(2)(l) in Arunachal Pradesh Urban and Country Planning Act, 2007

(l)the form in which any application for permission for development shall be made, the particulars to be furnished in such application and documents and plans which shall accompany such application;