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[Cites 0, Cited by 0] [Section 365] [Entire Act]

State of Rajasthan - Subsection

Section 365(e) in Rajasthan Land Revenue (Land Records) Rules, 1957

(e)Office reports are also important in mutation cases for the elucidation of facts, and they should be as clear and complete as possible. The lines on which these reports should be made have already been indicated in paragraphs 119 to 141. Stereotyped reports like "Haqiyat Bamujib Khewat Durast Hai" which are often written by the officials concerned without looking into the Jamabandi at all, are worse than useless and should on no account be accepted.