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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(3)The Fund shall be utilised by the Authority to meet out the expenses incurredin carrying out the purposes of this Act including payment of allowances to the non-officialmembers of the Authority, payment of salaries and allowances to the officers and staff of theAuthority.