Bombay High Court
Phonographic Performance Ltd vs Tata Starbucks And 2 Ors on 4 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 4038 OF 2023
Phonographic Performance Limited ....PETITIONER
V/S
Lijo Joy And Ors ....RESPONDENT
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 124 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Titos Resorts And Hospitalities Pvt. Ltd. And ....RESPONDENT 4 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 3997 OF 2023 Phonographic Performance Limited ....PETITIONER V/S Lijo Joy ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 156 OF 2023 Phonographic Performance Ltd ....PETITIONER V/S Siddhivinayak Hospitality ....RESPONDENT WITH Page 1/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 143 OF 2023 Phonographic Performance Limited Cin ....PETITIONER No-u74999mh1941gap142271 Through Jackson C. Aiman V/S Coral Reef ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 147 OF 2023 Phonographic Performance Ltd ....PETITIONER V/S Snow World Entertainment ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 148 OF 2023 Phonographic Perfirmance Ltd ....PETITIONER V/S Mayfiar Hotels And Resorts Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 149 OF 2023 Phonographic Performance Limited ....PETITIONER V/S Mfar Hotels And Resorts Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 154 OF 2023 Phonographic Performance Ltd. ....PETITIONER V/S Ambuja Neotia Holdings Pvt Ltd ....RESPONDENT Page 2/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 155 OF 2023 Phonographic Performance Limited ....PETITIONER V/S Vedic Resorts And Hotesl Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 157 OF 2023 Phonographic Performance Ltd ....PETITIONER V/S The Byke Hospitality Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 221 OF 2021 Phonographic Performance Ltd ....PETITIONER V/S Tata Starbucks And 2 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 35265 OF 2022 Phonographic Performance Limited ....PETITIONER V/S Xeco Media Llp And 2 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 37130 OF 2022 Phonographic Performance Limited ....PETITIONER V/S Page 3/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: Tbse Hotels Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 37136 OF 2022 Phonographic Performance Limited Cin No ....PETITIONER U74999mh1941gap142271 Through Jitendra Indalkar V/S Mgoh Private Limited Cin No ....RESPONDENT U55101mh2020ptc346259 WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 37964 OF 2022 Phonographic Performance Limited ....PETITIONER V/S Sai Skills (kalamandir) Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 119 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Corum Hospitality And 4 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 115 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S J W Marriott And 4 Ors. ....RESPONDENT Page 4/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 914 OF 2018 Phonographic Performance Ltd. ....PETITIONER V/S The Vision Group (the Crown) And 6 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1051 OF 2018 Phonographic Performance Ltd. ....PETITIONER V/S Avion Hospitality Pvt. Ltd. And 12 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 303 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Nocturne And 15 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 345 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Bar District 6 Pub Brewery And Kitchen Prism....RESPONDENT Infracon Ltd And 18 Ors WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 304 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Orbis The Passion Hotels And 13 Ors ....RESPONDENT Page 5/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 306 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Hotel Hilton And 10 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 363 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Bunglow - 9 And 99 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 350 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Pragathi Resorts And 23 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 951 OF 2018 Phonographic Performance Ltd. ....PETITIONER V/S Deligent Hotel Corporation Pvt. Ltd.--deleted ....RESPONDENT As Per Courtis Order.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 966 OF 2018 Phonographic Performance Ltd. ....PETITIONER V/S Nyati Hotels And Resorts Pvt Ltd. And 20 Ors.
....RESPONDENT Page 6/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 290 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Health View Resort Pvt. Ltd. (keys Hotel) And....RESPONDENT 27 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 343 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Hotel Radisson Chandigarh And 81 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 292 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Hotel Madhuban And 19 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 359 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Moksh Lounge And 35 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 291 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Farzi Cafe And 22 Ors. ....RESPONDENT Page 7/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 319 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Rennaissance Lucknow And 31 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 358 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Iron Hill Brewery And 16 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 145 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Balaji Agora Mall And 38 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 938 OF 2018 Phonographic Performance Ltd. ....PETITIONER V/S City Organisers Pvt. Ltd. And 9 Others ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 347 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S The Raviz And 30 Ors. ....RESPONDENT Page 8/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 321 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Fortune Select Regina And 3 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 126 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Olive Bar And Kitchen Private Limited And 4....RESPONDENT Ors WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 38666 OF 2022 Phonographic Performance Limited ....PETITIONER V/S Gujarat Jhm Hotels Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 922 OF 2018 Phonographic Performance Ltd. ....PETITIONER V/S Hotel Babylon International And Group And 2....RESPONDENT Ors WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 40 OF 2023 Phonographic Performance Limited ....PETITIONER Page 9/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: V/S Fml Hospitality Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 116 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Mykonos Blu And 4 Others ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 121 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Park Hyatt Goa Resort And Spa And 4 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 131 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S K-2 Club And Lounge And 5 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 122 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Neon The Disc And Others ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 118 OF 2019 Phonographic Performance Ltd. ....PETITIONER Page 10/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: V/S Bhandari Forms And Resort And 4 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 114 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S Ymca International Centre And 4 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 120 OF 2019 Phonographic Performance Ltd ....PETITIONER V/S British Brewing Company Pvt Ltd And 4 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 123 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S Welcom Hotel Rama International(itc) And 4 ....RESPONDENT Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 127 OF 2019 Phonographic Performance Ltd. ....PETITIONER V/S China Gate Group And 4 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 117 OF 2019 Page 11/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: Phonographic Performance Ltd ....PETITIONER V/S Impresario Entertainment And Hospitality Pvt....RESPONDENT Ltd And 4 Ors Adv. Rajiv Narula a/w Ms. Mehek Chowdhary, Mr. Tarang Jagtiani, Mr. Milind Mane i/b Jhangiani, Narula and Associates for Def. no. 47 in COMIP/363/2019. Adv. Rajiv Narula a/w Ms. Mehek Chowdhary, Mr. Tarang Jagtiani, Mr. Milind Mane i/b Jhangiani, Narula and Associates for Resp. No. 1 in COMIP/291/2019. Adv. Rajiv Narula a/w Ms. Mehek Chowdhary, Mr. Tarang Jagtiani, Mr. Milind Mane i/b Jhangiani, Narula and Associates for Def no. 1 in COMIP/117/2019. Adv. Rajiv Narula a/w Ms. Mehek Chowdhary, Mr. Tarang Jagtiani, Mr. Milind Mane i/b Jhangiani, Narula and Associates for Def. No. 1 in COMIP/156/2023. Mohit Khanna, Uttam Rane i/b U S Rane for Def. In COMIPL/3997/23.
Adv. Hiren Kamod and Adv. Prem Khullar i/b Adv. Abhiraj Parab and Adv Pooja Mishra for Def. No. 8 in COMIPL/345/2019.
Adv. Shreyas Bhatkar for Def. No. 1 and 4. in COMIP/155/2023 WITH IAL/37992/22.
Adv. Huzefa Nasikwala Def. no. 3 in COMIP/117/2015. Adv. Huzefa Nasikwala Def. no. 2 in COMIP/966/2018. Adv. Huzefa Nasikwala Def. no. 3 in COMIP/1051/2018. Mr. Ramesh Soni, Mr. Sameer Pandit, Ms. Sarrah Khambati, and Anuj Jain i/b Wadia Ghandy and Co for Def. In COMIP/363/2019.
Mr Veerendra Tulzapurkar, Sr.Adv. Mr. Sameer Pandit, Ms. Sarrah Khambati and Mr. Anuj Jain i/b Wadia Ghandy and Co. For Def. no. 1 in COMIP/157/23.
Mr. Amit Jamsandekar a/w Mahua Roy Choudhary, Akshay Page 12/13 ::: Uploaded on - 05/08/2023 ::: Downloaded on - 06/08/2023 02:46:18 ::: Kapadia, Angel Mary Aju and Jahnavi Singh i/b Royzz and Co. For Def. No. 1 in COMIP/221/21 and Applicant in IAL/2633/21 (for Summary judgement). Mr. Ravi Kadam Sr. Adv. Mr. Amogh Singh, Asmant Nimbalkar, Hero Ramchandani, Neeraj Nawar, Josia Manoharam, Shivani Rane, Nisha Dubey i/b D. P Singh for Applicant/Plaintiff in COMIP/363/2019. Mr. Amogh Singh, Asmant Nimbalkar, Hero Ramchandani, Neeraj Nawar, Josia Manoharam, Shivani Rane, Nisha Dubey i/b D. P Singh for Applicant/Plaintiff in all matters. Mr. Ashish Kamat, Sr. Adv., Mr. Amogh Singh, Asmant Nimbalkar, Hero Ramchandani, Neeraj Nawar, Josia Manoharam, Shivani Rane, Nisha Dubey i/b D. P Singh for Applicant/Plaintiff in COMIP/1051/2018. Mr. Sharan Jagtiani, Sr. Adv. Mr. Amogh Singh, Asmant Nimbalkar, Hero Ramchandani, Neeraj Nawar, Josia Manoharam, Shivani Rane, Nisha Dubey i/b D. P Singh for Applicant/Plaintiff in COMIP/221/2021.
(Part Heard)
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 4th August, 2023
P.C. :
S. O. to 08/08/2023 ( at 2.30 pm).
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