Section 1 in Telangana Absorbed Enclaves Act, 1951
1. Short title and commencement.
(1)This Act may be called [the Telangana Absorbed Enclaves Act, 1951] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.].(2)It shall be deemed to have come into force on the 25th day of January, 1950.
