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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxvii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xxvii)to fix, remuneration of examiners and to arrange for the conduct and for publishing the results of the University examinations and other tests;