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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Andhra Pradesh - Subsection

Section 174(1)(vi) in Andhra Pradesh Goods and Services Tax Act, 2017

(vi)the Andhra Pradesh (Telangana Area) Horse Racing and Betting Tax Regulations, 1358 Fasli (Adaptation and Amendment) Act, 2015;