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State of Rajasthan - Section

Section 12 in The (Rajasthan) Garden Ground Rules, 1961

12.

The Club members and other, shall be governed by the provisions of the Public Park Act, 1956 and Public Parks Rules. 1969. In case of violation of any of the rules, the Superintendent Gardens is authorised to impose a maximum penalty of Rs. 50/- on the defaulter at their discretion.