Bombay High Court
Bhange Organic Chemicals Private ... vs The State Of Maharashtra And Others on 19 June, 2024
Author: R. G. Avachat
Bench: R. G. Avachat
due to paucity.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : R. G. AVACHAT &
NEERAJ P. DHOTE, JJ.
DATE : 19.06.2024
Mr. A. R. Kale, Addl. GP/PP, Mr. G. A. Kulkarni, Mr. S. S. Dande, Mr.
A. D. Wange, Mrs. Vaishali N. Patil - Jadhav, Mr. V. K. Kotecha, Mr.
N. R. Dayma, Mrs. S. N. Deshmukh, Mrs. Ashlesha S. Deshmukh
and Mr. S. V. Hange, AGPs/APPs for State in respective matters.
ORDER :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, shall continue till the next date.
Matters Next Date 936 CRIMINAL APPLICATION NO. 68 OF 2023 937 CRIMINAL APPLICATION NO. 1038 OF 2024WITH CRIMINAL APPLICATION NO. 1324 OF 2024 940 CRIMINAL APPLICATION NO. 849 OF 2020 941 CRIMINAL APPLICATION NO. 1643 OF 2020 942 CRIMINAL APPLICATION NO. 29/08/2024 1688 OF 2020 943 CRIMINAL APPLICATION NO. 1913 OF 2020 944 CRIMINAL APPLICATION NO. 284 OF 2021 946 CRIMINAL APPLICATION NO. 1402 OF 2021 947 CRIMINAL APPLICATION NO. 1778 OF 2021 949 CRIMINAL APPLICATION NO. 3002 OF 2021 950 CRIMINAL APPLICATION NO. 3340 OF 2021 955 CRIMINAL APPLICATION NO. 1158 OF 2022 1 due to paucity.odt 956 CRIMINAL APPLICATION NO. 1163 OF 2022 957 CRIMINAL APPLICATION NO. 1164 OF 2022 959 CRIMINAL APPLICATION NO. 1433 OF 2022 02/09/2024 960 CRIMINAL APPLICATION NO. 1547 OF 2022 961 CRIMINAL APPLICATION NO. 2629 OF 2022 963 CRIMINAL APPLICATION NO. 2874 OF 2022 964 CRIMINAL APPLICATION NO. 3004 OF 2022 965 CRIMINAL APPLICATION NO. 3459 OF 2022 966 CRIMINAL APPLICATION NO. 3508 OF 2022 967 CRIMINAL APPLICATION NO. 3620 OF 2022 969 CRIMINAL APPLICATION NO. 3581 OF 2023 970 CRIMINAL APPLICATION NO. 03/09/2024 704 OF 2024 971 CRIMINAL WRIT PETITION NO. 1573 OF 2019 972 CRIMINAL WRIT PETITION NO. 517 OF 2021 973 CRIMINAL WRIT PETITION NO. 1059 OF 2021 974 CRIMINAL WRIT PETITION NO. 61 OF 2023 975 CRIMINAL WRIT PETITION NO. 148 OF 2023 976 CRIMINAL WRIT PETITION NO. 222 OF 2023 977 CRIMINAL WRIT PETITION NO. 268 OF 2023 978 CRIMINAL WRIT PETITION NO. 293 OF 2023 979 CRIMINAL WRIT PETITION NO. 309 OF 2023WITH CRIMINAL WRIT PETITION NO. 672 04/09/2024 OF 2023WITH CRIMINAL WRIT PETITION NO. 725 OF 2023WITH CRIMINAL WRIT PETITION NO. 881 OF 2023 980 CRIMINAL WRIT PETITION NO. 331 OF 2023 981 CRIMINAL WRIT PETITION NO.
2due to paucity.odt 375 OF 2023 982 CRIMINAL WRIT PETITION NO. 489 OF 2023 983 CRIMINAL WRIT PETITION NO. 569 OF 2023 984 CRIMINAL WRIT PETITION NO. 635 OF 2023WITH CRIMINAL APPLICATION NO. 2302 OF 2023 IN WP/635/2023 985 CRIMINAL WRIT PETITION NO. 667 OF 2023 986 CRIMINAL WRIT PETITION NO. 736 OF 2023 987 CRIMINAL WRIT PETITION NO. 746 OF 2023 988 CRIMINAL WRIT PETITION NO. 925 OF 2023WITH CRIMINAL APPLICATION NO. 4091 OF 2023 IN WP/925/2023 989 CRIMINAL WRIT PETITION NO. 1024 OF 2023 990 CRIMINAL WRIT PETITION NO. 05/09/2024 1065 OF 2023 991 CRIMINAL WRIT PETITION NO. 1217 OF 2023 992 CRIMINAL WRIT PETITION NO. 1270 OF 2023 993 CRIMINAL WRIT PETITION NO. 1329 OF 2023 995 CRIMINAL WRIT PETITION NO. 1366 OF 2023996 CRIMINAL WRIT PETITION NO. 638 OF 2024 997 CRIMINAL APPEAL NO. 738 OF 2023 998 CRIMINAL APPEAL NO. 933 OF 2023 999 APPLN. FOR LEAVE TO APPEAL BY STATE NO. 78 OF 2023WITH CRIMINAL APPEAL NO. 79 OF 2023WITH CRIMINAL APPEAL NO. 774 OF 2023 1000 LETTER PATENT APPEAL (STAMP) NO. 16336 OF 2010 IN WP/1300/2002WITH CIVIL APPLICATION NO. 8307 OF 2010 IN LPAST/16336/2010 1001 CIVIL APPLICATION NO. 14095 OF 2019 3 due to paucity.odt IN FA/1941/2011WITH FIRST APPEAL NO. 980 OF 2011WITH CIVIL APPLICATION NO. 14696 OF 2011 IN FA/1941/2011 1002 CIVIL APPLICATION NO. 26.07.2024 15415 OF 2022 IN FA/2952/2019WITH CIVIL APPLICATION NO. 9896 OF 2019 IN FA/2960/2019WITH CIVIL APPLICATION NO. 9907 OF 2019 IN FA/2955/2019WITH CIVIL APPLICATION NO. 9918 OF 2019 IN FA/2951/2019WITH CIVIL APPLICATION NO. 9922 OF 2019 IN FA/2949/2019WITH CIVIL APPLICATION NO. 9916 OF 2019 IN FA/2952/2019WITH CIVIL APPLICATION NO. 15416 OF 2022 IN FA/2955/2019WITH CIVIL APPLICATION NO. 15417 OF 2022 IN FA/2949/2019WITH CIVIL APPLICATION NO. 15418 OF 2022 IN FA/2960/2019WITH CIVIL APPLICATION NO. 15419 OF 2022 IN FA/2951/2019 1003 CIVIL APPLICATION NO. 3618 OF 2024 IN FAST/17090/2020 1004 LETTER PATENT APPEAL NO. 108 OF 2013 IN WP/2634/2011 [NEERAJ P. DHOTE, J.] [R.G. AVACHAT, J.] Sameer Signed by: Md. Sameer Q. Designation: PA To Honourable Judge Date: 20/06/2024 17:40:58 4