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Punjab-Haryana High Court

Anand Kumar And Anr vs State Of Haryana And Anr on 12 September, 2019

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                             CM-10520-CWP-2019 and
                                             CWP-3462 of 2016 (O&M)
                                             Date of decision: 12.09.2019

Anand Kumar and another                                           .... Petitioners


                                         versus


State of Haryana and another                                    .... Respondents


CORAM:HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present: Mr. Rajnish K. Gupta, Advocate
         for the petitioners.

           Ms. Safia Gupta, AAG, Haryana.

           Mr. Padamkant Dwivedi, Advocate
           for respondent No.2.
                     ***

HARSIMRAN SINGH SETHI, J.                    .

For orders, see judgment of even date passed in CWP No.2676 of 2016 titled as Pawan Kumar and others vs. State of Haryana and another.

(HARSIMRAN SINGH SETHI) 12.09.2019 JUDGE aarti

1. Whether speaking/non-speaking? Yes/No

2. Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 28-10-2019 08:25:08 :::