Punjab-Haryana High Court
Anand Kumar And Anr vs State Of Haryana And Anr on 12 September, 2019
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CM-10520-CWP-2019 and
CWP-3462 of 2016 (O&M)
Date of decision: 12.09.2019
Anand Kumar and another .... Petitioners
versus
State of Haryana and another .... Respondents
CORAM:HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Rajnish K. Gupta, Advocate
for the petitioners.
Ms. Safia Gupta, AAG, Haryana.
Mr. Padamkant Dwivedi, Advocate
for respondent No.2.
***
HARSIMRAN SINGH SETHI, J. .
For orders, see judgment of even date passed in CWP No.2676 of 2016 titled as Pawan Kumar and others vs. State of Haryana and another.
(HARSIMRAN SINGH SETHI) 12.09.2019 JUDGE aarti
1. Whether speaking/non-speaking? Yes/No
2. Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 28-10-2019 08:25:08 :::