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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(i) in The U.P. Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Lecturer in Government Intermediate Colleges Rules, 2001

(i)was appointed by promotion on the Post of Lecturer in a Government Intermediate College on ad hoc basis before August 7, 1993 and is continuing in service as such, on the date of the commencement of these rules;