Vijay Ranglal Chourasiya vs State Of Gujarat on 25 April, 2014

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Supreme Court of India

Vijay Ranglal Chourasiya vs State Of Gujarat on 25 April, 2014

Equivalent citations: 2014 AIR SCW 4263, 2014 (12) SCC 400, 2014 CRI. L. J. 3946, AIR 2014 SC (CRIMINAL) 1877, 2015 (2) AJR 855, AIR 2014 SC (SUPP) 1564, 2014 (3) ABR (CRI) 521, (2015) 4 ALLCRILR 653, (2015) 4 DLT(CRL) 635, (2015) 3 CURCRIR 446, (2014) 2 RECCRIR 731, (2014) 5 SCALE 689, (2014) 3 CRIMES 323

Bench: T.S. Thakur, C. Nagappan