Delhi High Court - Orders
M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 12 August, 2025
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 487/2024 & CM APPL. 66962/2024
M/S APL APOLLO TUBES LIMITED .....APPELLANT
Through: Mr. Harish Kumar Garg, Adv.
versus
MR. RAM PRATAP GOYAL .....RESPONDENT
Through: Mr. Vikas Garg and Mr.
Sandeep Kakkar, Advs.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 12.08.2025
1. Learned counsel representing the Respondent prays for an adjournment, which is not opposed by the learned counsel representing the Appellant.
2. List on 16.10.2025.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J.
AUGUST 12, 2025/sp/r This is a digitally signed order.
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