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Delhi High Court - Orders

M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 12 August, 2025

                  $~39
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         RFA(COMM) 487/2024 & CM APPL. 66962/2024
                            M/S APL APOLLO TUBES LIMITED       .....APPELLANT
                                          Through: Mr. Harish Kumar Garg, Adv.

                                                          versus

                            MR. RAM PRATAP GOYAL             .....RESPONDENT
                                         Through: Mr. Vikas Garg and Mr.
                                                  Sandeep Kakkar, Advs.

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                         ORDER

% 12.08.2025

1. Learned counsel representing the Respondent prays for an adjournment, which is not opposed by the learned counsel representing the Appellant.

2. List on 16.10.2025.

ANIL KSHETARPAL, J.

HARISH VAIDYANATHAN SHANKAR, J.

AUGUST 12, 2025/sp/r This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/08/2025 at 22:42:03