Delhi High Court - Orders
Pr. Commissioner Of Income Tax, Delhi - 1 vs M/S Ansal Properties And ... on 11 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~35 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 189/2018
+ ITA 194/2018
+ ITA 195/2018
+ ITA 196/2018
PR. COMMISSIONER OF
INCOME TAX, DELHI - 1 ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Std. Counsel.
versus
M/S ANSAL PROPERTIES AND
INFRASTRUCTURE LTD. ..... Respondent
Through: Mr. Arta Trana Panda, Adv.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 11.02.2019 It is submitted that Mr. Sethi, learned counsel for the assessee is unwell. Adjournment is sought; which is not opposed by the Revenue.
List on 21st May, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 11, 2019 'pv'