Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Union of India - Subsection Section 197(h) in The Coal Mines Regulations, 2011 (h)when mixing, loading, charging or handling operations are being carried on, any naked light or fire shall not be allowed to be brought within 10 metres of the shot hole or the explosive;
