Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 64] [Section 18] [Entire Act] Union of India - Subsection Section 18(5) in The Micro, Small And Medium Enterprises Development Act, 2006 (5)Every reference made under this section shall be decided within a period of ninety days from the date of making such a reference.