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Rajasthan High Court - Jaipur

Smt Santosh Devi And Others vs National Insurance Co Ltd And Others on 10 April, 2012

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

    

 
 
 

 S.B. Civil Misc. Appeal No.822/2012


Date of Order ::: 10.04.2012

Present
Hon'ble Mr. Justice Mohammad Rafiq, J.


Shri B.C. Rawat, counsel for appellants
####

Admit. Issue notice to respondents no.1 and 3 only.

Call for the record.

(Mohammad Rafiq) J.

//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW