Rajasthan High Court - Jaipur
Smt Santosh Devi And Others vs National Insurance Co Ltd And Others on 10 April, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.822/2012 Date of Order ::: 10.04.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J. Shri B.C. Rawat, counsel for appellants #### Admit. Issue notice to respondents no.1 and 3 only.
Call for the record.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW