Supreme Court - Daily Orders
N.Mani vs M. Murugesan on 15 October, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.31 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17101/2024
[Arising out of impugned final judgment and order dated 07-12-2023
in AS No. 48/2013 passed by the High Court of Judicature at Madras]
N.MANI & ANR. Petitioner(s)
VERSUS
M. MURUGESAN & ORS. Respondent(s)
(IA No. 268165/2024 - EXEMPTION FROM FILING O.T.)
Date : 15-10-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) Mr. G.sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. Harikrishnan P V, Adv.
Mr. Dhass Prathap Singh V.m, Adv.
Mr. C.adhikesavan, Adv.
Mr. C.kavin Ananth, Adv.
Mrs. Vibha Srivastava, Adv.
Mr. S.vadivelu, Adv.
Mr. P.senthilkumar, Adv.
For Respondent(s) Mr. V Prabakar, Sr. Adv.
Ms. Jyoti Prashar, Adv.
Ms. Harmeet Kaur, Adv.
Mr. Danish Saifi, Adv.
Mr. V. Elanchezhiyan, AOR
Ms. R. Shase, AOR
Mr. Selvam Packiam, Adv.
Mr. Ajay Prabu S, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 17.11.2025.
Signature Not Verified Digitally signed by RADHA SHARMA Date: 2025.10.16(RADHA SHARMA) 09:46:05 IST Reason: (NIDHI WASON) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)