Supreme Court - Daily Orders
The Commissioner Customs Central Goods ... vs M/S Hamdard (Wakf) Laboratories on 13 February, 2023
Author: Krishna Murari
Bench: Krishna Murari
ITEM NO.51 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40083/2022
(Arising out of impugned final judgment and order dated 15-03-2022
in CEA No. 1/2022 15-03-2022 in CEA No. 2/2022 passed by the High
Court Of Judicature At Allahabad)
THE COMMISSIONER CUSTOMS CENTRAL GOODS AND SERVICE TAXPetitioner(s)
VERSUS
M/S HAMDARD (WAKF) LABORATORIES Respondent(s)
( IA No.19259/2023-CONDONATION OF DELAY IN FILING and IA
No.19265/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.19262/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 13-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Mukesh Kumar Maroria, AOR
Mr. Rupesh Kumar, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Shashank Bajpai, Adv.
For Respondent(s) Mr. N. Venkataraman, ASG
Mr. Rupesh Kumar, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Dharma Datta Verma, Adv.
Mr. M.K. Maroria, AOR
Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Neha Choudhary, Adv.
Ms. Falguni Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 24.02.2023.
Digitally signed by Indu Marwah Date: 2023.02.14 17:10:20 IST Reason:(INDU MARWAH) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)