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[Section 10]
[Entire Act]
State of Maharashtra - Subsection
Section 10(3) in Maharashtra Public Trust Rules, 1951
| Class | Travelling allowance | Subsistence allowance per diem | |||
| By rail | By road | By steamer | In Greater BombayRs. P. | Outside Bombay GreaterRs. P. | |
| Class I | I Class | Actual expenses subject to maximum of 30 paiseper kilo meter. | Passage by highest class | 7.50 | 5.00 |
| Class II | II Class | Actual expenses subject to maximum of 15 paiseper kilo-meter. | Passage by mids if there are three classes; by lower class ifonly two classes | 5.00 | 3.00 |
| Class III | III Class | Actual expenses subject to maximum perkilo-meter. | Lowest class of 5 paise | 3.00 | 2.00 |