Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3) in Maharashtra Public Trust Rules, 1951

(3)[ Outside witness shall be paid travelling and subsistence allowance as shown below :
Class Travelling allowance Subsistence allowance per diem
By rail By road By steamer In Greater BombayRs. P. Outside Bombay GreaterRs. P.
Class I I Class Actual expenses subject to maximum of 30 paiseper kilo meter. Passage by highest class 7.50 5.00
Class II II Class Actual expenses subject to maximum of 15 paiseper kilo-meter. Passage by mids if there are three classes; by lower class ifonly two classes 5.00 3.00
Class III III Class Actual expenses subject to maximum perkilo-meter. Lowest class of 5 paise 3.00 2.00