Section 2(1A) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987
(1A)[ "Archakas and other employees Welfare Fund" means, the fund created for the welfare of the Archakas and other employees of the Hindu Religious Institutions and Endowments in the State of [Telangana] [Clause (1A) of section 2 inserted by Act No. 33 of 2007.] under section 161;]
