Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 371] [Entire Act]

Nagpur Province - Subsection

Section 371(2) in The City of Nagpur Corporation Act, 1948

(2)This section shall not apply to any case which is otherwise provided for in the Land Acquisition Act, 1894.