Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 33 in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 33. Act not to apply to certain religious institutions. - Nothing in this Act shall apply to Sikh Gurdwaras governed and regulated by the Sikh Gurdwaras Act, 1925 (8 of 1925).
