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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(3) in The Orissa Motor Vehicles Rules, 1993

(3)The Transport Authority granting the renewal of a countersignature shall call upon the holder to produce Part-A and B of the permit and shall endorse the Parts-A and B accordingly and return them to the holder.