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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2)(b) in The Bombay Smoke-Nuisances Act, 1912

(b)prescribe the powers and duties to be exercised and performed by the Commission and by Inspectors, respectively, and regulate the exercise and performance of those powers and duties;