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Allahabad High Court

Regional Manager U.P.S.R.T.C. vs Smt. Rama Devi And Others on 3 May, 2013

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 279 of 2013
 

 
Petitioner :- Regional Manager U.P.S.R.T.C.
 
Respondent :- Smt. Rama Devi And Others
 
Petitioner Counsel :- R.P. Ram
 

 
Hon'ble Rajes Kumar,J.
 

List in second week of July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 3.5.2013 OP