Section 35(2)(h) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 35(2)(h) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(h)that for recruitment of the Principal and members of the teaching staff of the college, there is a selection committee of the college which shall include-

(i)in the case of recruitment of the Principal, a representative of the University nominated by the Vice-Chancellor, and

(ii)in the case of recruitment of a member of the teaching staff of the college, a representative of the University nominated by the Vice-Chancellor and the Head of the Department, if any, concerned with the subject to be taught by such members :

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State of Gujarat - Subsection

Section 35(2)(h) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003