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NCT Delhi - Section

Section 11 in Delhi Panchayat Raj Act, 1954

11. Meetings and functions of Gaon Sabha.

(1)Every Gaon Sabha shall hold two general meetings in each year, one soon after harvesting of the kharif crop (hereinafter called the kharif meeting) and the other soon after harvesting of the rabi crop (hereinafter called the rabi meeting).Provided that the Pradhan may at any time or upon a requisition in writing of not less than one fifth of the members shall, within 30 days from the receipt of such requisition, call an extraordinary general meeting. The time and place of all the meetings of the Gaon Sabha shall be published in the prescribed manner;
(2)For any meeting of the Gaon Sabha one-fifth of the total number of members shall form the quorum; Provided that no quorum shall be necessary for a meeting adjourned for want of quorum.