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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(5)(j) in University of Heatlh Sciences, Karnal Act, 2016

(j)the classification, mode of appointment, powers, duties and nomenclature of teachers and other posts of University, Kalpana Chawla Government Medical College, Karnal and other constituent institutions;