Section 33(2)(iii) in The Orissa Zilla Parishad Act, 1991

[Cites 0, Cited by 1] [Section 33(2)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(2)(iii) in The Orissa Zilla Parishad Act, 1991

(iii)has absented himself without permission from the three consecutive ordinary meetings or the Parishad on passing a resolution by the Parishad to that effect in the manner hereinafter specified, namely :

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State of Odisha - Subsection

Section 33(2)(iii) in The Orissa Zilla Parishad Act, 1991