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[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

State of Punjab - Subsection

Section 223(1)(c) in The Punjab Municipal Corporation Act, 1976

(c)unlawfully obstruct the flow of, or flush draw off, or divert, or take water from any water-works belonging to the Corporation or any water course by which any such water work is supplied ; or